Section 85(1) in The Maharashtra Universities Act, 1994
(1)There shall be a separate local managing committee for every affiliated college or institution, consisting of the following members:-(a)president or chairman of the management [or his nominee] [These words were inserted by Maharashtra 55 of 2000, section 50(a)(i).] Chairman;(b)secretary of the management or his nominee;(c)three local members representing different fields of the area, nominated by the management;(d)three teachers, elected by the teachers of the college or institution;(e)one non-teaching employee, elected by the non-teaching employees of the college or institution;(f)Principal [as] [This word was inserted by Maharashtra 55 of 2000, section 50(a)(ii).] Member-Secretary.(g)[ one representative of the management.] [This clause was added by Maharashtra 55 of 2000, section 50(a)(iii).]
