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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(1)(e) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(e)[ five other Directors to be nominated by the State Government, not less than three of whom may be ex-servicemen.] [Clause (e) sub, vide Act No. 16 of 1981 repealed by Act No. 13 of 1984 effective w.e.f. 25-8-1981.]