Supreme Court - Daily Orders
Coromandel Mining And Exports Pvt. Ltd. vs Union Of India . on 8 April, 2021
Bench: Uday Umesh Lalit, Indira Banerjee, K.M. Joseph
1
ITEM NO.8 COURT NO.4 SECTION XII-A
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.7964/2016
(Arising out of impugned final judgment and order dated 11-09-2015
in WP No.10364/2015 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
COROMANDEL MINING AND EXPORTS PVT. LTD. & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.2/2016 – FOR INTERVENTION)
WITH
SLP(C) Nos.5299-5300/2017 (IV-A)
(IA No. 118123/2019 - FOR PERMISSION; IA No. 103147/2019 – FOR
ORDERS/DIRECTIONS; and, IA No. 1/2017 – FOR PERMISSION TO FILE
LENGTHY LIST OF DATES)
SLP(C) No.416-418/2017 (IV-A)
(IA No.38037/2021 - FOR SUBSTITUTION; IA No.1/2017 - FOR EXEMPTION
FROM FILING O.T.; IA No.168519/2018 - FOR EXEMPTION FROM FILING
O.T.; IA No.2968/2018 - FOR EXEMPTION FROM FILING O.T.; and IA
No.4061/2020 - FOR INTERVENTION/IMPLEADMENT)
SLP(C) No.910/2017 (IV-A)
SLP(C) No.6411/2017 (IV-A)
SLP(C) No.6497/2017 (IV-A)
SLP(C) No.1777/2017 (IV-A)
(IA No.1/2017 – FOR EXEMPTION FROM FILING O.T.)
SLP(C) No.1504/2017 (IV-A)
SLP(C) Nos.642-644/2017 (IV-A)
SLP(C) No.955/2017 (IV-A)
Signature Not Verified
(IA No.1/2017 – FOR EXEMPTION FROM FILING O.T.)
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.04.13
20:34:32 IST
Reason:
SLP(C) No.802/2017 (IV-A)
(IA No.1/2017 - FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS)
2
SLP(C) Nos.18530-18532/2017 (IV-A)
(IA No.49550/2017 – FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
SLP(C) No.30343/2017 (IV-A)
(IA No.73891/2017 – FOR EXEMPTION FROM FILING O.T.; and, IA
No.74003/ 2017 – FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No.3957/2019 (IV-C)
(IA No.21923/2019 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; and, IA No. 21926/2019 – FOR EXEMPTION FROM FILING O.T.)
SLP(C) No.18808/2016 (XII-A)
SLP(C) No.15611/2016 (IV-C)
SLP(C) No.911/2017 (IV-C)
SLP(C) No.2337/2017 (IV-C)
SLP(C) No.2338/2017 (IV-C)
SLP(C) No.37721/2016 (IV-C)
Diary No.38486/2016 (IV-C)
(IA No.20508/2018 – FOR CONDONATION OF DELAY IN FILING; IA
No.20511/2018 – FOR CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS; IA No.20510/2018 – FOR EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT; and, IA No.20509/2018 – FOR EXEMPTION FROM
FILING O.T.)
SLP(C) Nos.37723-37725/2016 (IV-C)
SLP(C) No.38756/2016 (IX)
(IA No.1/2016 – FOR EXEMPTION FROM FILING O.T.; and, IA No.2/2016 –
FOR PERMISSION TO FILE ANNEXURES)
SLP(C) No.1684/2017 (IV-A)
(IA No.124303/2020 - FOR TAKING ON RECORD; IA No.49194/2020 - FOR
APPROPRIATE ORDERS/DIRECTIONS; IA No.63626/2020 - FOR EXEMPTION
FROM FILING AFFIDAVIT; IA No.49193/2020 - FOR EXEMPTION FROM FILING
AFFIDAVIT; IA No.10693/2021 - FOR EXEMPTION FROM FILING AFFIDAVIT;
IA No.49198/2020 - FOR INTERVENTION/IMPLEADMENT; IA No.92471/2018 -
FOR INTERVENTION/IMPLEADMENT; IA No.63624/2020 - FOR MODIFICATION;
IA No.10621/2021 - FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES; and, IA No.10691/2021 - FOR PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
3
SLP(C) No. 2969/2017 (IV-C)
SLP(C) No. 5982/2017 (IV-C)
(IA No.3/2017 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; and, IA No.2/2017 – FOR EXEMPTION FROM FILING O.T.)
SLP(C) No.6854/2017 (IV-A)
(IA No.63625/2017 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES; and, IA No.2/2017 - PERMISSION TO FILE SYNOPSIS AND LIST
OF DATES)
S.L.P.(C).. CC Nos.8199-8200/2017 (IV-A)
(IA No.1/2017 – FOR PERMISSION TO FILE PETITION)
S.L.P.(C)..CC No.8188/2017 (IV-A)
(IA No.1/2017 – FOR PERMISSION TO FILE PETITION)
SLP(C) No.22349/2017 (IV-A)
(IA No.132604/2018 – FOR INTERVENTION/IMPLEADMENT; and, IA
No.56625/2017 – FOR PERMISSION TO ADDUCE ADDITIONAL EVIDENCE)
SLP(C) No.25668/2017 (X)
SLP(C) No.25877/2017 (X)
Diary No.4198/2018 (IV-C)
(IA No.47106/2018 – FOR CONDONATION OF DELAY IN FILING; IA
No.47107/2018 – FOR CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS; and, IA No.48708/2018 – FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 9959/2020 (IV-A)
(FOR ADMISSION and I.R. and IA No.81329/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.81331/2020-EXEMPTION FROM
FILING O.T.)
SLP(C) No.11921/2020 (IV-A)
(FOR ADMISSION and I.R.; IA No.101494/2020 – FOR EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT; and, IA No.101497/2020 – FOR
EXEMPTION FROM FILING O.T.)
Diary No.22120/2020 (IV-A)
(IA No.106333/2020 – FOR CONDONATION OF DELAY IN FILING; IA
No.106335/2020 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; IA No.106337/2020 – FOR EXEMPTION FROM FILING O.T.; and,
IA No.106336/2020 – FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
SLP(C) No.3248/2017 (IV-C)
SLP(C) No.31327/2016 (IV-C)
4
SLP(C) No.34573/2016 (IV-C)
SLP(C) No.29975/2016 (IV-C)
(IA No.39968/2017 – FOR AMENDMENT OF APPEAL/PETITION/I.A.)
SLP(C) No.28395/2016 (IV-A)
SLP(C) Nos.32366-32368/2016 (IV-C)
SLP(C) No.26302/2016 (IV-C)
SLP(C) No.23154/2016 (IV-C)
(IA No.4/2016 – FOR PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
SLP(C) No.9995/2016 (IV-C)
SLP(C) No.13905/2016 (IV-C)
SLP(C) No.13641/2016 (IV-C)
(IA No.77849/2017 – FOR EXEMPTION FROM FILING O.T.; and, IA
No.77846/2017 – FOR INTERVENTION/IMPLEADMENT)
SLP(C) No.19933/2016 (IV-C)
(IA No.1/2016 - FOR CONDONATION OF DELAY IN RE-FILING APPEAL)
SLP(C) No.18809/2016 (XII-A)
(IA No.45976/2017 – FOR INTERVENTION/IMPLEADMENT; and, IA
No.45979/2017 – FOR INTERVENTION/IMPLEADMENT)
SLP(C) No.18810/2016 (XII-A)
SLP(C) No.18812/2016 (XII-A)
SLP(C) No.18811/2016 (XII-A)
SLP(C) No.20718/2016 (IV-C)
SLP(C) No.17187/2016 (IV-C)
SLP(C) No.19533/2016 (IV-C)
SLP(C) No.18868/2016 (IV-C)
SLP(C) No.18768/2016 (IV-C)
SLP(C) No.34575/2016 (IV-C)
SLP(C) No.34587/2016 (IV-C)
SLP(C) No.34578/2016 (IV-C)
SLP(C) No.34589/2016 (IV-C)
5
SLP(C) No.34580/2016 (IV-C)
SLP(C) No.34592/2016 (IV-C)
SLP(C) No.34576/2016 (IV-C)
SLP(C) No.34582/2016 (IV-C)
SLP(C) No.34586/2016 (IV-C)
SLP(C) No.34590/2016 (IV-C)
SLP(C) No.34583/2016 (IV-C)
SLP(C) No.28751/2016 (IV-C)
SLP(C) No.28396/2016 (IV-A)
SLP(C) No.33784/2016 (IV-C)
(IA No.2/2016 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; and, IA No.1/2016 – FOR EXEMPTION FROM FILING O.T.)
SLP(C) No.34123/2016 (IV-C)
(IA No.2/2016 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; and, IA No.1/2016 – FOR EXEMPTION FROM FILING O.T.)
SLP(C) No. 34097/2016 (IV-C)
(IA No.2/2016 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; and, IA No.1/2016 – FOR EXEMPTION FROM FILING O.T.)
SLP(C) No.34085/2016 (IV-C)
(IA No.2/2016 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; and, IA No.1/2016 – FOR EXEMPTION FROM FILING O.T.)
Date : 08-04-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE K.M. JOSEPH
Counsel for the Parties:
Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv.
Mr. Krishna Kumar, Adv.
Dr. (Ms.) Vipin Gupta, AOR
Mr. Krishnan Venugopal, Sr. Adv.
Mr. Ninad Laud, Adv.
Mr. Ivo D’Costa, Adv.
Ms. Aditi Pathak, Adv.
Ms. Anshula Grover, AOR
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Mr. Ravindra Shrivastava, Sr. Adv.
Mr. Anshuman Shrivastava, Adv.
Mr. Abhijeet Shrivastava, Adv.
Ms. Garima Tiwari, Adv.
Mr. Arpit Jain, Adv.
Mr. Abhishek Sharma, Adv.
Mr. B. Ramana Murthy, Adv.
Mr. Anup Jain, Adv.
Mr. B. Ramana Murthy, AOR
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Nirnimesh Dube, Adv.
Mr. Susheel Joseph Cyriac, Adv.
M/s. Lex Regis Law Offices, AOR
Mr. S. Ganesh, Sr. Adv.
Mr. Yashraj Singh Deora, AOR
Ms. Sonal Mashankar, Adv.
Ms. Shivangi Sud, Adv.
Ms. Prakriti Roy, Adv.
Mr. K.M. Nataraj, ASG
Mr. Gurmeet Singh Makker, AOR
Mr. Shailesh Madiyal, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Sharath Nambiar, Adv.
Mr. Sughosh Subramanyam, Adv.
Mr. Prabhuling K. Navadgi, AG/Karnataka
Mr. V. N. Raghupathy, AOR
Mr. Omkar Kambi, Adv.
Mr. Saurabh Mishra, AAG/M.P.
Mr. Sunny Choudhary, AOR
Mr. Arjun Garg, Adv.
Ms. Samridhi Jain, Adv.
Mr. Jatinder Kumar Sethi, DAG/Uttarakhand
Ms. D. Bharathi Reddy, AOR
Ms. Rachna Gandhi, Adv.
Ms. D. Bharathi Reddy, AOR
Mr. K. Parameshwar, AOR
Mr. M.V. Mukunda, Adv.
Ms. A. Sregurupriya, Adv.
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Mr. Aditya Kumar Choudhary, Adv.
Mr. Gurmehar Vaan Singh, Adv.
Mr. Vivek, Adv.
Mr. Vaibhav Prasad Deo, Adv.
Mr. Alok Pandey, Adv.
Mr. Babu Malayil, Adv.
Mr. Rajesh Singh Chauhan, AOR
Mr. Sanjay K. Agrawal, AOR
Mr. Sarthak nema, Adv.
Ms. Ankita Khare, Adv.
Mr. Pratyush Shrivastava, Adv.
Mr. S. Udaya Kumar Sagar, Adv.
Ms. Bina Madhavan, Adv.
Mr. L.M. Chidanandayya, Adv.
Ms. Akanksha Mehra, Adv.
M/s. Lawyer S Knit & Co, AOR
Dr. Harsh Pathak, Adv.
Ms. Shaveta Mahajan, AOR
Mr. Arvind Chopra, Adv.
Mr. Mohit Choubey, Adv.
Mr. Siddhartha Shukla, Adv.
Dr. Harsh Pathak, Adv.
Mr. Farrukh Rasheed, AOR
Ms. Shaveta Mahajan, Adv.
Mr. Arvind Chopra, Adv.
Mr. Mohit Choubey, Adv.
Mr. Siddhartha Shukla, Adv.
Mr. Satyajit A. Desai, Adv.
Ms. Anagha S. Desai, AOR
Mr. Satya Kam Sharma, Adv.
Ms. Sonali Jaitley Bakshi, Adv.
Mr. Jaiyesh Bakhshi, Adv.
Mr. Pallav Pandey, Adv.
Ms. Rini Badoni, Adv.
Mr. Ankit Tyagi, Adv.
Mr. P. V. Yogeswaran, AOR
Mr. S.K. Kulkarni, Adv.
Mr. M. Gireesh Kumar, Adv.
Mr. Ankur S. Kulkarni, AOR
Ms. Uditha Chakravarthy, Adv.
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Mr. Polanki Gowtham, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Mr. Amitabh Sinha, Adv.
Mr. Shrey Sharma, Adv.
Mr. Aaditya A. Pande, Adv.
Mr. Rahul Chitnis, Adv.
Mr. Sachin Patil, AOR
Mr. Geo Joseph, Adv.
Mr. Kunal Cheema, Adv.
Mr. Rahul Chitnis, Adv.
Mr. Sachin Patil, AOR
Mr. Aaditya A. Pande, Adv.
Mr. Geo Joseph, Adv.
Mr. Darpan K.M., Adv.
Mr. Rajitjonathan Shaw, Adv.
Ms. Amrita Sharma, Adv.
Mr. Hetu Arora Sethi, AOR
Mr. Nishanth Patil, AOR
Mr. Vidit Monga, Adv.
Ms. Shubhika Saluja, Adv.
Mr. Rajat Sehgal, Adv.
Mr. Vikas Mehta, AOR
Mr. Uday Tiwari, Adv.
Mr. Kumar Mihir, AOR
Mr. Sunny Choudhary, AOR
Mr. Anuj Tyagi, Adv.
Mr. Gagan Gupta, AOR
Ms. Aisha Siddika, Adv.
Mr. Gautam Talukdar, AOR
Mr. Ramesh Babu M. R., AOR
Ms. Prerna Priyadarshini, AOR
Mr. Kunal Verma, AOR
M/s. UNUC Legal LLP, AOR
Mr. Javedur Rahman, AOR
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Mr. Gaurav Agrawal, AOR
Mr. Amarjeet Singh, AOR
Mrs. Anjani Aiyagari, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Jayant Mohan, AOR
Mr. Mahfooz Ahsan Nazki, AOR
Mr. B. K. Pal, AOR
M/s. Khaitan & Co., AOR
Mr. Rahul Kaushik, AOR
Mr. Harsh Parashar, AOR
M/s. Aura & Co., AOR
Mr. T. Mahipal, AOR
Mr. Aditya Singh, AOR
Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 14.07.2021.
(MUKESH NASA) (R.S. NARAYANAN) COURT MASTER BRANCH OFFICER