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State of Gujarat - Section

Section 15 in First Statutes of Team Lease Skills University

15. Other Committees.

- (i) The authorities of the University may constitute such committees with such terms of reference as may be necessary for specific tasks to be performed by such committees. The constitution of such committees, powers to be exercised and duties to be performed shall be such as may be prescribed by the statutes and ordinances;
(ii)Any committee constituted under clause (i) may deal with any subject delegated to it and before taking action, if any, shall seek confirmation of it from the authority appointing it.