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Supreme Court - Daily Orders

Rajat Kumar And Ors Etc Etc vs S D Adarash Jain Kanya Maha Vidyalaya ... on 13 November, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

       ITEM NO.17                                     COURT NO.2               SECTION IV-B

                                          S U P R E M E C O U R T O F      I N D I A
                                                  RECORD OF PROCEEDINGS

       SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13748/2017

       (Arising out of impugned final judgment and order dated 02-05-2016
       in RSA No. 363/2008 02-05-2016 in RSA No. 364/2008 passed by the
       High Court Of Punjab & Haryana At Chandigarh)

       RAJAT KUMAR AND ORS ETC ETC                                              Petitioner(s)

                                                             VERSUS

       S D ADARASH JAIN KANYA MAHA VIDYALAYA
       SADHAURA AND ANR ETC ETC                                                 Respondent(s)

       (IA No.49551/2017-CONDONATION OF DELAY IN FILING)

       Date : 13-11-2017 These matters were called on for hearing today.

       CORAM :
                                    HON'BLE MR. JUSTICE J. CHELAMESWAR
                                    HON'BLE MR. JUSTICE S. ABDUL NAZEER


       For Petitioner(s)                         Ms. Sangeeta Kumar, AOR
                                                 Ms. Vithika Garg,Adv.
                                                 Ms. Vidhishi Garg,Adv.

       For Respondent(s)


                                     UPON hearing the counsel the Court made the following
                                                        O R D E R

Delay condoned.

Leave granted.

The operation of the judgment under appeal is kept in abeyance until further orders.

(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.11.14 17:12:54 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA