Supreme Court - Daily Orders
Rajat Kumar And Ors Etc Etc vs S D Adarash Jain Kanya Maha Vidyalaya ... on 13 November, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.17 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13748/2017
(Arising out of impugned final judgment and order dated 02-05-2016
in RSA No. 363/2008 02-05-2016 in RSA No. 364/2008 passed by the
High Court Of Punjab & Haryana At Chandigarh)
RAJAT KUMAR AND ORS ETC ETC Petitioner(s)
VERSUS
S D ADARASH JAIN KANYA MAHA VIDYALAYA
SADHAURA AND ANR ETC ETC Respondent(s)
(IA No.49551/2017-CONDONATION OF DELAY IN FILING)
Date : 13-11-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Ms. Sangeeta Kumar, AOR
Ms. Vithika Garg,Adv.
Ms. Vidhishi Garg,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
The operation of the judgment under appeal is kept in abeyance until further orders.
(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.11.14 17:12:54 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA