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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(6)(a) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(a)that the terms and conditions of the services applicable to them on the effective date of the transfer notified for the purpose, shall not in anyway be less favourable than or inferior to those applicable to them immediately before the said effective date;