Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13A(2)] [Section 13A] [Entire Act]

State of Bihar - Subsection

Section 13A(2)(a) in The Bihar Co-operative Societies Act, 1935

(a)with a view to aid the growth of a registered society in general or of any class of registered societies subscribe directly to the share capital of a registered society;