Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act] State of Gujarat - Subsection Section 68(1)(a) in Gujarat Primary Education Act, 1947 (a)any primary schools and other properties, movable and immovable, which were vested in or held by it or were under its control before such reconstitution,