Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 456] [Entire Act] State of Assam - Subsection Section 456(2) in The Assam Excise Rules, 2016 (2)All other expressions mentioned in this rule but not defined herein shall have the same meaning as in the Act and other rules made thereunder.
