Delhi High Court - Orders
M/S Indira Gandhi National Centre For ... vs Sh. Chander Mohan Sharma on 22 May, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4287/2019 & CM APPL. 19115/2019
M/S INDIRA GANDHI NATIONAL CENTRE FOR ARTS
(IGNCA) ..... Petitioner
Through: Mr. Abinash K. Mishra and Mr.
Gaurav Kumar Pandey, Advocates
versus
SH. CHANDER MOHAN SHARMA ..... Respondent
Through: Ms. Surbhi Bagra, Advocate
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 22.05.2024
List on 23rd July, 2024.
CHANDRA DHARI SINGH, J
MAY 22, 2024
gs/da
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