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The Commissioner Of Income Tax, ... vs Adobe Systems Software Ireland Limited on 27 April, 2026

     ITEM NO.23                              COURT NO.7                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 17135/2026

     [Arising out of impugned final judgment and order dated 23-01-2025
     in ITA No. 478/2023 passed by the High Court of Delhi at New Delhi]

     THE COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-
     1Petitioner(s)

                                                    VERSUS

     ADOBE SYSTEMS SOFTWARE IRELAND LIMITED                             Respondent(s)


     IA No. 105440/2026 - CONDONATION OF DELAY IN FILING

     Date : 27-04-2026 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J.B. PARDIWALA
                             HON'BLE MR. JUSTICE VIJAY BISHNOI


     For Petitioner(s) :Mr. N Venkataraman, A.S.G.
                        Mr. Sudarshan Lamba, AOR
                        Mr. Venkataraman Chandrashekhara Bharathi, Adv.
                        Mr. Sarthak Karol, Adv.
                        Mr. Udai Khanna, Adv.
                        Mr. B K Satija, Adv.
                        Ms. Rajeshwari Shnakar, Adv.


     For Respondent(s) :Mr. Vishal Kalra, Adv.
                        Mr. Anil Kumar, Adv.
                        Ms. Suvandna Kalra, Adv.
                        Mr. Anil Kumar Gautam, AOR



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Tag with Diary No. 4452/2026.

(CHANDRESH) (POOJA SHARMA) Digitally signed by CHANDRESH Date: 2026.04.27 ASTT. REGISTRAR-cum-PS 17:49:56 IST Reason: COURT MASTER (NSH)