Section 7 in The Rajasthan Urban Improvement Act, 1959
7. Date of operation of Master plan.
- Immediately after a master plan has been approved by the State Government, it shall publish in the prescribed manner a notice stating that the master plan has been approved and naming a place where a copy of the same may be inspected during office hours: and upon the date of the first publication of the aforesaid notice the master plan shall come into operation.
