Income Tax Appellate Tribunal - Mumbai
''K'' Steamship Agencies Private ... vs Deputy Commissioner Of Income Tax, ... on 11 June, 2018
IN THE INCOME TAX APPELLATE TRIBUNAL
MUMBAI BENCH "H", MUMBAI
BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND
SHRI RAVISH SOOD, JUDICIAL MEMBER
ITA NO. 4597/MUM/2017 : A.Y : 2013-14
K. Steamship Agencies Pvt. Ltd., Vs. DCIT, Central Circle-6(4),
Godrej Coliseum, Office No. 801, Mumbai (Respondent)
C-Wing, Behind Everard Nagar,
Nr. Priyadarshini, Sion (E),
Mumbai 400 022
PAN : AAACK2904Q (Appellant)
Appellant by : Shri Urvish Chokshi
Respondent by : Ms. Arju Garodia
Date of Hearing : 11/06/2018
Date of Pronouncement : 11/06/2018
ORDER
PER G.S. PANNU, AM :
When the proceedings were called out to consider grant of out-of- turn hearing, the learned representative for the assessee furnished a communication of the appellant-company dated 04.06.2018 seeking to withdraw the appeal filed before the Tribunal. As the assessee does not wish to prosecute the appeal, the ld. DR has no objection if the appeal is dismissed as withdrawn as per the prayer of the assessee. Accordingly, the appeal of the assessee is dismissed as withdrawn.
2 ITA No. 4597/Mum/2017K. Steamship Agencies Pvt. Ltd.
The above was announced in the presence of both the parties on 11th June, 2018.
Sd/- Sd/- (RAVISH SOOD) (G.S. PANNU) JUDICIAL MEMBER ACCOUNTANT MEMBER
Mumbai, Date : 11th June, 2018 *SSL* Copy to :
1) The Appellant
2) The Respondent
3) The CIT(A) concerned
4) The CIT concerned
5) The D.R, "H" Bench, Mumbai
6) Guard file
By Order
Dy./Asstt. Registrar
I.T.A.T, Mumbai