Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 44] [Entire Act] Union of India - Subsection Section 44(f) in The Indian Partnership Act, 1932 (f)that the business of the firm cannot be carried on save at a loss; or
