Allahabad High Court
State Of U.P. vs Vidya Sagar And Another on 28 March, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 1223 of 1994 Appellant :- State Of U.P. Respondent :- Vidya Sagar And Another Counsel for Appellant :- A.G.A. Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. for the State of U.P. It is reported by District Judge, Sajahanpur that reconstruction of the lower court's record is not possible.
Judgement reserved.
Order Date :- 28.3.2014 Monika