Section 1(11)(b) in Clausewise List of Rates of Sales Tax in Punjab

[Cites 0, Cited by 0] [Section 1(11)] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(11)(b) in Clausewise List of Rates of Sales Tax in Punjab

(b)that the electronic goods have been manufactured in the State of Punjab by the electronic manufacturing unit which claims concession under this Notification ; and

(ii)the electronic manufacturing unit shall be entitled to the concession under this Notification only if, -

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State of Punjab - Subsection

Section 1(11)(b) in Clausewise List of Rates of Sales Tax in Punjab