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State of Rajasthan - Section

Section 2 in The Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973

2. Commencement.

- These Rules shall come into force after one month from the date of their publication in the Official Gazette and shall apply to such of the Councils, Boards from such date and on such conditions as laid down or may be laid by the Government by an order from time to time in this behalf.