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[Cites 0, Cited by 0] [Section 837(3)] [Section 837] [Entire Act]

State of Jharkhand - Subsection

Section 837(3)(a) in Bihar Education Code, 1961

(a)by the authority empowered to impose such penalties by any rule or order in force at the time when these rules come into operation or by any rule or order made after the time when these rules come into operation;