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Calcutta High Court (Appellete Side)

Manoj Kumar Sardar & Ors vs Cmda & Ors on 19 September, 2023

Author: Bibek Chaudhuri

Bench: Bibek Chaudhuri

19.09.2023 Srimanta Sl. No. 99 Ct. No. 42 WPA/990/2011 Manoj Kumar Sardar & Ors.

-Vs.-

CMDA & Ors.

Mr. Satyajit Talukdar, Ms. Piu Karmakar ...for the KMDA.

None appears on behalf of the petitioners. No accommodation is sought for. The instant writ petition is pending since 2011. Therefore, the Court is of the view that the petitioners are not interested to proceed with the instant writ petition and accordingly, the instant writ petition is dismissed for default.

(Bibek Chaudhuri, J.)