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Bombay High Court

Laxman Gajaram Datir And Another vs The State Of Maharashtra And Others on 12 December, 2018

Bench: Prasanna B. Varale, Mangesh S. Patil

                                                                            885.18cp
                                        (1)


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                    CONTMPT PETITION NO.885 OF 2018
                                   IN
                     WRIT PETITION NO.7934 OF 2015


 Laxman Gajaram Datir & anr                                ..PETITIONERS

          VERSUS

 State of Maharashtra & ors                                ..RESPONDENTS


 Ms. Gitanjali Jagtap, Advocate h/f Mr. C.K. Shinde,
 Advocate for petitioner;
 Smt G.L. Deshpande, A.G.P. for respondent/State


                               CORAM : PRASANNA B. VARALE
                                             AND
                                       MANGESH S. PATIL,JJ.

                               DATE : 12th DECEMBER, 2018

 ORAL ORDER             :

Heard learned Counsel appearing for the petitioner.

2. At this stage, issue simple notice to respondent Nos. 2,3 and 4 only, returnable on 20th February, 2019.




 ( MANGESH S. PATIL )                          (PRASANNA B. VARALE)
        JUDGE                                         JUDGE

 Tupe



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