Bombay High Court
Laxman Gajaram Datir And Another vs The State Of Maharashtra And Others on 12 December, 2018
Bench: Prasanna B. Varale, Mangesh S. Patil
885.18cp
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CONTMPT PETITION NO.885 OF 2018
IN
WRIT PETITION NO.7934 OF 2015
Laxman Gajaram Datir & anr ..PETITIONERS
VERSUS
State of Maharashtra & ors ..RESPONDENTS
Ms. Gitanjali Jagtap, Advocate h/f Mr. C.K. Shinde,
Advocate for petitioner;
Smt G.L. Deshpande, A.G.P. for respondent/State
CORAM : PRASANNA B. VARALE
AND
MANGESH S. PATIL,JJ.
DATE : 12th DECEMBER, 2018
ORAL ORDER :
Heard learned Counsel appearing for the petitioner.
2. At this stage, issue simple notice to respondent Nos. 2,3 and 4 only, returnable on 20th February, 2019.
( MANGESH S. PATIL ) (PRASANNA B. VARALE)
JUDGE JUDGE
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