Supreme Court - Daily Orders
Cyrus Investments Pvt. Ltd. vs Tata Sons Ltd. on 29 May, 2020
Bench: A.S. Bopanna, Hrishikesh Roy
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ITEM NO.10 IN VIRTUAL COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).1802/2020
CYRUS INVESTMENTS PVT. LTD. & ANR. Appellant(s)
VERSUS
TATA SONS LTD. & ORS. Respondent(s)
(FOR ADMISSION )
Date : 29-05-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Appellant(s) Mr. C.A. Sundram, Sr. Adv.
Mr. Somasekar Sundaresan, Adv.
Mr. Manik Dogra, Adv.
Mr. Rohan Jaitley, Adv.
Mr. Apurva Diwanji, Adv.
Mrs. Sonali Jaitley Bakshi, Adv.
Mr. Jaiyesh Bakshi, Adv.
Mr. Abhishek Venkatraman, Adv.
Mr. Ravi Tyagi, Adv.
Mr. Akshay Doctor, Adv.
Mr. Gunjan Shah, Adv.
Mr. P. V. Yogeswaran, AOR
For Respondent(s) Mr. Harish N. Salve, Sr. Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr. Dhruv Dewan, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Anupam Prakash, Adv.
Mr. Avishkar Singhvi, Adv.
Mr. Rohan Batra, Adv.
Mr. Arjun Sharma, Adv.
For M/s Karanjawala & Co., AOR
Signature Not Verified
Mr. Janak Dwarkadas, Sr. Adv.
Mr. Akshay Makhija, Advocate
Digitally signed by
SANJAY KUMAR
Date: 2020.05.29
16:00:00 IST
Reason: Ms. Jyoti Mendiratta, AOR
Mr. Mohan Parasaran, Sr. Adv.
Mr. Sidharth Sharma, Adv
Ms. Namrata Parikh, Adv
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Mr. Ashwin Kumar D. S., Adv
Mr. Hasan Murtaza, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Civil Appeal Nos.13-14 of 2020 and connected matters, if any.
In the meantime, pleadings be completed by the parties within a period of four weeks from today. List the matter(s) thereafter. (SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR