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Union of India - Section

Section 39 in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

39. [ Inspection [ Substituted by the Limestone and Dolomite Mines Labour Welfare Fund (Amendment) Rules, 1983 (w.e.f. 2.7.1983).]

.-The welfare centre maintained by owners of limestone and dolomite mines shall be inspected at intervals not exceeding one year by such officer as may be authorised by the Commissioner for the purpose or by the Commissioner himself whenever he considers it necessary and the inspecting officer or the Commissioner, as the case may be, shall issue a certificate in Form "C", indicating whether the centre conforms to the prescribed standard or not, which shall be valid for a period of one year from the date of issue.]