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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Gas Cylinders Rules, 2016

(3)Nothing in sub-rules(1) and (2) shall apply to the delivery or dispatch of gas cylinder to the defence forces of the Union, port authorities or railway administration and other paramilitary forces:Provided that this sub-rule shall not be applicable for co-operative societies run by the welfare associations of these organizations.