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[Cites 0, Cited by 0] [Section 113(5)] [Section 113] [Entire Act]

State of Uttarakhand - Subsection

Section 113(5)(ii) in Uttarakhand Panchayati Raj Act, 2016

(ii)The salaries and allowances of servants referred to in subsection (1) shall be paid out of the Zila Nidhi as if they were servants of the Zila Panchayat.