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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(5)(a) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

(a)pay as defined in Fundamental Rule 9 (21) of the U. P. Financial Handbook, Volume II, Parts II to IV as amended from time to time; and