Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 23 in Orissa Economiser Inspection Administrative Rules, 1952

23.

(a)Registration fees. - Fees for registration of economiser are prescribed in Regulation 533 of the Regulations.
(b)Fees for inspection. - Fees for inspection shall be calculated on the basis of economiser rating as shown below :
For economiser rating not exceeding 500 For economiser rating exceeding 500, but notexceeding, 1000
Ditto 1,000 ditto 1,500
Ditto 1,500 ditto 2,000
Ditto 2,000 ditto 2,500
Ditto 2,500 ditto 3,000
Ditto 3,000 ditto 3,500
Ditto 3,500 ditto 4,000
Ditto 4,000 ditto 4,500
Ditto 5,000 ditto  
Provided that when any owner is willing to accept a renewed certificate for less than 24 months in order to approximate the date of annual inspection of the date on which other economisers in the locality are inspected, a certificate for such periods being less than 24 hours as may be necessary for such approximation of dates may be granted at a reduced fee to be calculated at one twenty fourth of the ordinary fee for each full month, fraction of a month not being reckoned.