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Union of India - Section

Section 9 in The Merchant Shipping (Registration of Indian Ships) Rules, 1960

9. Carving and Marking Note.

- Where in respect of a ship an official number has been allotted and the name approved by the Director General and the certificate of survey granted by the surveyor, the registrar shall issue to the owners a Carving and Marking Note which shall be returned to the registrar after the carving and marking have been duly carried out and certified by a surveyor.