Allahabad High Court
Chanchal Mishra ... vs State Of U.P.Throu.Prin.Secy.Medical ... on 31 August, 2017
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SPECIAL APPEAL DEFECTIVE No. - 746 of 2014 Appellant :- Chanchal Mishra 2517(S/S)2014,3807(S/S)2012,2357(S/S)12 Respondent :- State Of U.P.Throu.Prin.Secy.Medical Health Services & Anr. Counsel for Appellant :- Asok Pande Counsel for Respondent :- C.S.C. Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. As requested by learned Standing counsel, list in the next cause list.
Order Date :- 31.8.2017 Pachhere/-