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Allahabad High Court

Chanchal Mishra ... vs State Of U.P.Throu.Prin.Secy.Medical ... on 31 August, 2017

Author: Sudhir Agarwal

Bench: Sudhir Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 746 of 2014
 

 
Appellant :- Chanchal Mishra 2517(S/S)2014,3807(S/S)2012,2357(S/S)12
 
Respondent :- State Of U.P.Throu.Prin.Secy.Medical Health Services & Anr.
 
Counsel for Appellant :- Asok Pande
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned Standing counsel, list in the next cause list.

Order Date :- 31.8.2017 Pachhere/-