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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(b) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(b)"District Educational Officer" means in relation to the Anglo-Indian Schools and the Girls' Schools, the Inspector of Anglo-Indian Schools, or the Inspectress of Girls' Schools, as the case may be;