Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Punjab - Subsection Section 60(2) in The Punjab Municipal Act, 1999 (2)The receipt of the resignation shall be acknowledged by the Government within seven days of the date of its receipt and the elected member who submitted the resignation shall be informed of it.
