Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(2)(c) in The Karnataka Souharda Sahakari Act, 1997

(c)have not placed the audited accounts for the [preceding cooperative year] [Substituted by Act 4 of 2013 w.e.f. 11.02.2013.] along with the report of the auditor before the annual general meeting.