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State of Maharashtra - Section

Section 82 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

82. Election to more than one seat.

- If a person is elected to more than one seat, then unless within a period of fourteen days from the date of his election, he resigns all but one of the scats by writing under his hand addressed to the Collector or to any Officer authorised by him in this behalf, all the seats shall become vacant. On receipt of such resignation or on the seats becoming vacant as aforesaid, the Collector shall declare the candidate from the constituency or constituencies concerned securing the next higher number of votes as duly elected.