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Union of India - Section

Section 44D in Income Tax Rules, 1962

44D. Fee for furnishing copy of report.

(1)The following scale of fees shall be levied by the Settlement Commission for furnishing under section 245G a copy of any report or part of any report made by any income-tax authority to the Settlement Commission :-For the first two hundred words or less ... 80 paiseFor every additional hundred words or fraction thereof ... 40 paise.
(2)The fee referred to in sub-rule (1) shall be recovered in advance in cash.