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[Cites 0, Cited by 1] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1) in The National Institutes of Technology, Science Education and Research, 2007

(1)The first Statutes of each Institute shall he framed by the Central Government with the prior approval of the Visitor and a copy of the same shall he laid as soon as may be before each House of Parliament.