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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(4) in Goa Prisons Rules, 2006

(4)Where a sentry is being relieved of his duty, he shall pass on his loose live rounds of ammunition to the sentry relieving him from duty in exchange of two ammunition clips of 5 rounds each in the possession of the Guard relieving him from his sentry duty.