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Union of India - Section

Section 6 in The Pneumatic Tyres And Tubes For Automotive Vehicles (Quality Control) Order, 2009

6. Testing of samples.

- Samples of Pneumatic Tyres bearing the Standard Mark or without standard mark imported by the OEM and with self declared conformation and drawn by the Appropriate Authority for ascertaining whether they are of the Specified Standard, shall be tested in the laboratory approved by the Bureau or Appropriate Authority.