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State of Uttar Pradesh - Section

Section 9 in The U.P. Entertainment and Betting Tax Inspectors Service Rules, 1982

9. Preferential qualification.

- A candidate who has,-
(i)served in the Territorial Army for a minimum period of two years, or
(ii)obtained a 'B' certificate of National Cadet Corps,
shall, other things beings equal, be given preference in the matter of direct recruitment.