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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(vi) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003

(vi)The Candidates may be called for counselling college wise or University wise. Computerised admissions/on line may be adopted if required based upon the number of students seeking counselling.