Section 21(2)(ii) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(ii) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

(ii)may issue FCCBs beyond [US $ 750 Million] [Substituted for the words "US $ 500 Million" by Notification No. G.S.R. 608(E) dated 16.3.2012 (w.e.f. 23.9.2011)] with the specific approval of the Reserve Bank;

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Union of India - Subsection

Section 21(2)(ii) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004