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Supreme Court - Daily Orders

Swararaj Thackeray @ Raj Thackeray vs Hamid Raza Khan Etc. on 28 January, 2022

     ITEM NO.20                       REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
     SECTION XVI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                               BEFORE THE REGISTRAR SAURABH PARTAP SINGH LALER

     Miscellaneous Application No.                   1354-1360/2021 in T.P.(Crl.) No.
     2-8/2009

     SWARARAJ THACKERAY @ RAJ THACKERAY                                  Petitioner(s)

                                                      VERSUS

     HAMID RAZA KHAN                 ETC.                                Respondent(s)



     Date : 28-01-2022 These petitions were called on for hearing today.



     For Petitioner(s)
                                       Mr. Sourabh Tandon, Adv.
                                       Ms. Ranjeeta Rohatgi, AOR

     For Respondent(s)
                                        Mr.   Gopal Singh, AOR
                                        Mr.   Parmanand Pandey, AOR
                                        Mr.   Ambhoj Kumar Sinha, AOR
                                        Mr.   Anil K. Jha, AOR


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Ld. Counsel for the petitioner to file affidavit of dasti service in respect of the sole respondent within four weeks, as last opportunity.

List again on 10.3.2022.

Signature Not Verified Digitally signed by Indu Marwah Date: 2022.02.01 17:03:10 IST

Reason: SAURABH PARTAP SINGH LALER Registrar