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Madhya Pradesh High Court

National Co-Operative Consumers Store ... vs The State Of Madhya Pradesh on 18 February, 2022

Author: Chief Justice

Bench: Ravi Malimath, Maninder Singh Bhatti

                                                                        1
                                         IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                                                                      BEFORE
                                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                                   CHIEF JUSTICE
                                                                         &
                                                    HON'BLE SHRI JUSTICE MANINDER SINGH BHATTI
                                                             ON THE 18th OF FEBRUARY, 2022

                                                          WRIT PETITION No. 16715 of 2006

                                              Between:-
                                              NATIONAL CO-OPERATIVE CONSUMERS STORE
                                              LT BHOPAL LAKHERAPURA TH.HUJUR (MADHYA
                                              PRADESH)

                                                                                                     .....PETITIONER
                                              (BY SHRI RAKESH JAIN - ADVOCATE - ABSENT )

                                              AND

                                    1.        THE STATE OF MADHYA PRADESH CO-OPRATIVE
                                              SOCIETIES VALLABH BHAWAN,BHOPAL (MADHYA
                                              PRADESH)

                                    2.        COM M IS S ION ER SOCIETIES & REGISTRAR,
                                              COOPERATIVE SOCIETIES, BHOPAL (MADHYA
                                              PRADESH)

                                    3.        JOINT REGISTRAR COOPERATIVE SOCIETIES, D-
                                              VILLA, OLD SECRETARIAT, BHOPAL (MADHYA
                                              PRADESH)

                                    4.        THE    COLLECTOR FOOD           DEPTT.,     BHOPAL
                                              (MADHYA PRADESH)

                                    5.        M.P.STATE CIVIL SUPPLIES CORPN.LTD. BHOPAL
                                              (MADHYA PRADESH)

                                    6.        PRATHMIK     NAGRIK       SAHKARI      UPBHOKTA
                                              B H A N D A R T H R . P R E S I D E N T BAIRASIA,
                                              DIST.BHOPAL (MADHYA PRADESH)

                                    7.        M.P.STATE     COOPERATIVE                 TRIBUNAL
                                              DIST.BHOPAL (MADHYA PRADESH)

                                                                                                   .....RESPONDENTS
                                              (SHRI B.D. SINGH - GOVERNMENT ADVOCATE FOR RESPONDENT
                                              NOS.1 TO 4 )

                                          This petition coming on for hearing this day, Hon'ble Shri Justice Ravi
                                    Malimath, Chief Justice passed the following:
                                                                         ORDER

Due to efflux of time, nothing further survives for consideration in this SAN matter.

Hence, the writ petition is dismissed.

                                                            2




                                         (RAVI MALIMATH)       (MANINDER SINGH BHATTI)
                                           CHIEF JUSTICE               JUDGE
                                    sp




Signature Not Verified
  SAN




Digitally signed by SAVITRI PATEL
Date: 2022.02.25 13:20:54 IST