Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 333] [Entire Act] State of Bihar - Subsection Section 333(iii) in Bihar Board's Miscellaneous Rules, 1958 (iii)at least 4 per cent and 2 per cent respectively of the cheque receipt books used by the process servers.]
