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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(i) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(i)Leave cannot be claimed as a matter of right. When the exigencies of Corporation's service so require, the discretion to refuse, postpone, curtail or revoke leave of and description or to recall to duty and employee already on leave is reserved to the authority competent to grant it.