Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Jammu-Kashmir - Subsection Section 111(b) in Transfer of Property Act, 1977 (b)where such time is limited conditionally on the happening of some event-by the happening of such event ;
