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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Sikkim - Subsection

Section 41(3) in Vinayaka Missions Sikkim University Act, 2008

(3)The University may transfer any amount from the general fund or the development fund to the endowment fund. Excepting in the dissolution of the University, in no other circumstances can any monies be transferred from the endowment fund for other purposes.