Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Mizoram - Section Section 90 in Mizoram (Land Revenue) Act, 2013 90. Second Appeal. (1)A Second appeal shall lie against any order passed in first appeal:-If an order is passed under Section 89, the appeal may be preferred appeal to the Tribunal.(2)An order passed by the Tribunal shall be final.
