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[Cites 0, Cited by 1] [Section 5A(1)] [Section 5A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5A(1)(b) in Andhra Pradesh General Sales Tax Act, 1957

(b)one paise on every rupees in respects of all kinds of Motor Vehicles mentioned in item 1 in the First Schedule to the Act.