Section 24(2)(b) in The Rehabilitation Finance Administration Act, 1948

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(b) in The Rehabilitation Finance Administration Act, 1948

(b)the manner and the time of the general meeting of the Administration, or Advisory Board or Regional Committee and the procedure to be followed thereat and the manner in which right of voting be exercised,

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Union of India - Subsection

Section 24(2)(b) in The Rehabilitation Finance Administration Act, 1948