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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2)(b) in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003

(b)the form of the books of accounts to be kept and the times at which, the form in which and officers to whom the returns under section 8 shall be submitted;