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State of Madhya Pradesh - Section

Section 1 in The M.P. Motor Transport Workers Rules, 1963

1. Short title and commencement.

(1)These rules may be called the Madhya Pradesh Motor Transport Workers Rules, 1963.
(2)These rules except Rules 17 to 23 and Rule 25 shall come into force on and from the date of publication of these rules and Rules 17 to 23 and Rule 25 shall come into force on such date or dates as the Government may, by notification in the Official Gazette, specify in this behalf.